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Bombay High Court

Vinayak Chhaya Co.Op.Housing Society ... vs Shreedhar Venkatesh Datar And Ors on 8 April, 2021

Author: M.S.Karnik

Bench: Makarand Subhash Karnik

                                                                                      44.wp.3758-08.doc

Bhogale
                                FARAD CONTINUATION SHEET No.
                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                             WRIT PETITION NO.3758 OF 2008

            Office Noees, t Office
           Memoranda of Coram, t
           appearances, t Coure's                        Coure's or Judge's orders
          orders or direceions and
             Regiserar's orders

                                 None for ehe Peeieioner.
                                 Mr. Ashok B. Tajane for Respondene Nos.1A eo 1D.
                                 Mrs. M.S. Bane, t AGP for ehe Seaee/Respondene
                                 Nos.2 and 3.


                                           CORAM : M.S.KARNIK, J.
                                           DATE         : APRIL 8, 2021
                                                        (THROUGH V.C.)


                                 P.C.
                                        Mr.    Tajane, t    learned       counsel       for      ehe

Respondene Nos.1A eo 1D submies ehae he is willing eo reconseruce ehe proceedings of ehe Wrie Peeieion as ehe papers are noe eraceable in ehe office. He is allowed eo reconseruce ehe proceedings. Office eo accepe ehe reconseruceed copy of ehe proceedings. Liberey eo fle addieional documenes.

2. Lise ehe Peeieion on 23.06.2021.

(M.S.KARNIK, J.) 1 Of 1 ::: Uploaded on - 08/04/2021 ::: Downloaded on - 05/09/2021 22:00:41 :::