Bombay High Court
Vinayak Chhaya Co.Op.Housing Society ... vs Shreedhar Venkatesh Datar And Ors on 8 April, 2021
Author: M.S.Karnik
Bench: Makarand Subhash Karnik
44.wp.3758-08.doc
Bhogale
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.3758 OF 2008
Office Noees, t Office
Memoranda of Coram, t
appearances, t Coure's Coure's or Judge's orders
orders or direceions and
Regiserar's orders
None for ehe Peeieioner.
Mr. Ashok B. Tajane for Respondene Nos.1A eo 1D.
Mrs. M.S. Bane, t AGP for ehe Seaee/Respondene
Nos.2 and 3.
CORAM : M.S.KARNIK, J.
DATE : APRIL 8, 2021
(THROUGH V.C.)
P.C.
Mr. Tajane, t learned counsel for ehe
Respondene Nos.1A eo 1D submies ehae he is willing eo reconseruce ehe proceedings of ehe Wrie Peeieion as ehe papers are noe eraceable in ehe office. He is allowed eo reconseruce ehe proceedings. Office eo accepe ehe reconseruceed copy of ehe proceedings. Liberey eo fle addieional documenes.
2. Lise ehe Peeieion on 23.06.2021.
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