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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(4)(c) in Visvesvaraya Technological University Act, 1994

(c)a grant to meet such additional items of expenditure, recurring and non-recurring as the Government may deem necessary for the proper functioning and development of the University.