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State of Tamilnadu - Section

Section 7 in The Intimation of Accidents (form and time of Service of Notice) Rules, 2005

7. In case the victim(s) is/are employee(s) of supplier :-

(a)designation of such of person(s);
(b)brief description of the job undertaken, in any ;
(c)whether such person/persons was/were allowed to work on the job.