Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(5)(iii) in Bihar Urban Local Body (Community Participation) Rules, 2013

(iii)The Ward Finance Committee shall ensure that all funds transfers from this account shall be made out to appropriate account heads of the municipality.