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State of Haryana - Section

Section 72 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

72. Gully traps for more stables.

- All the gully traps shall be connected by a 15 cm. stoneware pipe drain or drains with an inspection chamber complete with a 15 cm, intercepting trap constructed on a line of 15 cm. stoneware drain connected with the street sewer.