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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(12)(b) in Purba Medinipur University Act, 2017

(b)in relation to a college affiliated to the University Librarian or any other person holding a post of Librarian, by whatever name called appointed or recognized by the University or appointed by such college with prior approval of the State Government: