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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(3) in U.P. Zila Panchayats Service Rules, 1970

(3)If, in respect of any such person as aforesaid, a question arises whether it is reasonably practicable to observe wholly or partly the procedure prescribed in sub-rule (1), the decision thereon of the authority empowered to dismiss or remove or reduce in rank the person concerned shall be final.