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[Cites 0, Cited by 0] [Section 83B(1)] [Section 83B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 83B(1)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)who is responsible for the custody of books and properties or who is in actual possession thereof, fails to produce the same on requisition by the Registrar or any person authorised by him, has wilfully withheld the same ;