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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(xi) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(xi)no urinal shall be constructed so as to make it approachable directly from any room used for the purpose of human habitation or for the manufacture/preparation or storage of food for consumption or as a factory, workshop or work place until and unless a properly ventilated passage of 1 metre is provided ;