Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 16 in The Orissa Partnership Rules, 1943 16. Administration report. - The Registrar shall submit to the Provincial Government so as to reach them on or before the 1st June in each year a report on the working of the Act during the financial year ending the 31st March preceding.
