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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(a) in Atomic Minerals Concession Rules, 2016

(a)any order made by the State Government or other authority in exercise of the powers conferred on it by or under the Act or these rules in relation to regulation of atomic mineral concessions and for purposes connected therewith; or