Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(1) in The Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015 (1)An appeal under sub-section (1) of section 15 to the Commissioner (Appeals) shall be made in Form 2.
