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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(b) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955

(b)[ [Deleted.] [Vide G.O. Ms. No. 1647, Public (Legislature Wing), dated the 12th October 1987 (With effect from the 1st April 1987).]]