Section 16(2)(vi) in The Tripura University Act, 2006

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Union of India - Subsection

Section 16(2)(vi) in The Tripura University Act, 2006

(vi)for goods purchased from a dealer paying tax on compounded rate, as provided under sub-section (2) of section 15 and under section 19 of this Act; and

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Union of India - Subsection

Section 16(2)(vi) in The Tripura University Act, 2006