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[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

State of Himachal Pradesh - Subsection

Section 62(3)(c) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(c)the amount of loss or degree of harassment caused to any person(s) , including the Commission, or harmful effect on the efficient, economical and competitive performance of the electricity industry as a result of the non-compliance or violation; and