Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 647 in Punjab Jail Manual, 1996 647. Yearly audit of factory accounts. - The factory accounts of all district and central jails will be systematically audited once a year under the. orders of the Accountant-General, Punjab, by the Examiner of Local Fund Accounts, and a staff or peripatetic auditors.
