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Bombay High Court

Dhanraj Tejram Selokar And Others vs Jayant Annasaheb Rannaware And Others on 2 December, 2019

Author: A.S.Chandurkar

Bench: A.S. Chandurkar

WP4057.19                                                                                                           1/1



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  NAGPUR BENCH, NAGPUR.

                                      WRIT PETITION NO.4057/2019
                                 DHANRAJ TEJRAM SELOKAR AND OTHERS.
                                                 VS.
                              JAYANT ANNASAHEB RANNAWARE AND OTHERS.

-------------------------------------------------------------------------------------------------------------------------
Office notes Office Memoranda of
Coram, appearances, Court's orders                                               Court's or Judge's Orders.
or directions and Registrar's orders.

                              Shri Mahesh Dhandekar, Advocate for petitioner.
                              Shri A.P.Thakre, Advocate for respondent nos. 1, 3 and 4.

                              CORAM : A.S.CHANDURKAR, J.

DATED : DECEMBER 02, 2019.

The learned counsel for the petitioners seeks leave to delete the name of respondent no.2 as he has expired.

Leave granted. Necessary corrections be carried out before the next date.

Stand over four weeks to enable the other respondents to file their reply.

JUDGE Andurkar.

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