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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2)(j) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

(j)cost of administering the Act including allowances of the members of the Board, salaries and allowances of the staff appointed by the Board;