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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(h) in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

(h)He shall agree to refer any dispute or difference between him and the Paradip Port Trust as to the payment of compensation, its quantum or any connected question to an Arbitrator nominated by the Board;