Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] Bengal Presidency - Subsection Section 81(3) in The Bengal Embankment Act, 1882 (3)by posting a copy of the notice or order at the mal-cutcherry of the estate, village or tenure to which the same relates; or, if no such mal-cutcherry be found, on some conspicuous place on the said estate, village or tenure; or
