Chattisgarh High Court
Pawan Kumar Agrawal vs Tribhuvanshwar Sharan Singhdev on 10 June, 2024
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
W.P.(227) No.173 of 2024
Pawan Kumar Agrawal Versus Tribhuvanshwar Sharan Singhdev
& Ors.
10.06.2024 Shri Abhijeet Anand, counsel for the Petitioner through
Video Conferencing.
Shri Anurag Singh, counsel for Respondent No.1.
At the request of learned Counsel for the parties, post it in the week after next.
Sd/-
(Deepak Kumar Tiwari) JUDGE Priya