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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(3) in Assam Home Guards Act, 1947

(3)The administration of the Home Guards throughout Assam shall vest in the Commandant General and in every revenue district or part thereof as the [State Government] [Substituted by the adaptation of Laws Order, 1950 for 'Provincial Government'.] may decide, in one or more Commandants.