Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 15] [Entire Act] Union of India - Subsection Section 15(a) in The Citizenship (Amendment) Act, 2003 (a)after clause (a), the following clause shall be inserted, namely:-" (aa) the form and manner in which a declaration under sub- section (1) of section 4 shall be made;";
