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[Cites 0, Cited by 23] [Section 214(1)] [Section 214] [Entire Act]

Union of India - Subsection

Section 214(1)(a) in The Indian Succession Act, 1925

(a)pass a decree against a debtor of a deceased person for payment of his debt to a person claiming on succession to be entitled to the effect of the deceased person or to any part thereof, or