Delhi High Court - Orders
Dsssb vs Tanisha Ansari And Anr on 14 December, 2023
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~79
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16098/2023 & CM APPL. 64768-64769/2023
DSSSB
..... Petitioner
Through: Mr. Gaurav Dhingra, Adv.
versus
TANISHA ANSARI AND ANR
..... Respondent
Through: Ms Sriparna Chatterjee, Standing
Counsel, Mr. Soumitra Chatterjee and
Mr. Manish, Advs. for
Respondent/MCD
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 14.12.2023 Hon'be DB-VI has not assembled today. Renotify on January 11, 2024.
By Order (Court Master) DECEMBER 14, 2023/ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/12/2023 at 22:30:33