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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(4) in Orissa Municipal Rules, 1953

(4)An abstract account in Form No. IV showing the estimated opening and closing balances and receipts and expenditure pertaining to each tax as shown in the estimates for the ensuing year, shall be appended to the budget. Similar figures showing the estimated balances and expenditure out of any loan granted by Government shall also be shown in this abstract. When a proportion only of certain receipt, and charges is taken into the account of any particular tax or fund, the necessary information shall be furnished in the 'Remarks' column of the form.