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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(j) in Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018

(j)The Company/ Trust / Society shall create an Endowment for Rupees Thirty lakh for the establishment of a Law College. The amount shall be invested in a Nationalized Bank / Government of India or Government of Tamil Nadu Undertaking.