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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(a) in The Burmah Shell (Acquisition Of Undertakings In India) Act, 1976

(a)any trade mark, and any right of Burmah Shell to use any trade mark in India, as specified in the First Schedule;