Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Uttar Pradesh - Subsection Section 130(1) in The U.P. Co-operative Societies Act, 1965 (1)The State Government may, [* * *] [The words 'after previous publication' was omitted by U.P. Act No. 17 of 1977.] make rules to carry out the purposes of this Act.
