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State of Rajasthan - Section

Section 347B in Rajasthan Land Revenue (Land Records) Rules, 1957

347B. Application of Certain miscellaneous Rules.

- Notwithstanding anything contained in these rules, the following rules shall apply to the recruitment and other conditions of service of the Patwaries, Inspectors. Land Records and Sadar Qanungos as they apply to other categories of Government servants:-