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State of Uttar Pradesh - Section

Section 32 in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

32.

The rules for the time being enforced in respect to the General Provident Fund to the employees of the State Government. The General Provident Funds (Uttar Pradesh) Rules, 1985 shall apply mutatis mutandis to the employees of the Commission.