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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Punjab - Subsection

Section 110(2)(b) in The Punjab Municipal Act, 1999

(b)where the authority empowered to remove or dismiss such officer or other employee is satisfied that for reasons to be recorded by that authority, it is not reasonably practicable to give that person an opportunity of showing cause.