Calcutta High Court
Sandip Agarwal vs C.E.S.C. Ltd on 1 April, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP 933 of 2003
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SANDIP AGARWAL
Versus
C.E.S.C. LTD.
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 1st April, 2014.
Mr.Uday Sankar Bhattacharya, Adv.
..for the CESC Ltd.
The Court: None appears on behalf of the petitioner even in the
second call.
Mr. Uday Sankar Bhattacharya, learned Advocate appears on behalf
of the respondents.
The writ petition is dismissed for default.
(ARINDAM SINHA, J.) dg2