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Calcutta High Court

Sandip Agarwal vs C.E.S.C. Ltd on 1 April, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                                        ORDER SHEET
                                      WP 933 of 2003
                              IN THE HIGH COURT AT CALCUTTA
                            Constitutional Writ Jurisdiction
                                       ORIGINAL SIDE




                                      SANDIP AGARWAL

                                          Versus

                                       C.E.S.C. LTD.



      BEFORE:

      The Hon'ble JUSTICE ARINDAM SINHA

      Date : 1st April, 2014.


                                                   Mr.Uday Sankar Bhattacharya, Adv.
                                                                  ..for the CESC Ltd.

                The Court: None appears on behalf of the petitioner even in the

         second call.

                Mr. Uday Sankar Bhattacharya, learned Advocate appears on behalf

of the respondents.

The writ petition is dismissed for default.

(ARINDAM SINHA, J.) dg2