Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(d) in Banking Service Commission (Repeal) Act, 1978.

(d)all property of whatever kind owned by, or vested in, the Banking Service Commission immediately before the appointed day, shall, on the appointed any, stand transferred to, and shall vest in, the Central Government;