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Delhi High Court - Orders

Ravinder Kumar Sharma vs Uoi And Ors on 19 April, 2022

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                          $~72 & 73
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 259/2011 & CM No. 469/2011
                               RAVINDER KUMAR SHARMA                   ..... Petitioner
                                           Through: Ms.Jayashree Shukla Dassgupta
                                           and Mr.Rachit Mathur, Advs.

                                                  versus

                               UOI AND ORS                              ..... Respondents
                                                  Through: Mr.Vikram Jetly, CGSC with
                                                  Ms.Shreya Jetly, Adv.

                          +    W.P.(C) 579/2011 & CM No. 1230/2011
                               SUTISH KUMARI SHARMA                     ..... Petitioner
                                            Through: Ms.Jayashree Shukla Dassgupta
                                            and Mr.Rachit Mathur, Advs.

                                                  versus

                               UOI AND ORS                              ..... Respondents
                                                  Through: Mr.Vikram Jetly, CGSC with
                                                  Ms.Shreya Jetly, Adv.

                               CORAM:
                               HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                  ORDER

% 19.04.2022 At joint request, re-notify on 27.07.2022.

SWARANA KANTA SHARMA, J. APRIL 19, 2022/kr Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:21.04.2022 06:57:58