Delhi High Court - Orders
Ravinder Kumar Sharma vs Uoi And Ors on 19 April, 2022
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~72 & 73
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 259/2011 & CM No. 469/2011
RAVINDER KUMAR SHARMA ..... Petitioner
Through: Ms.Jayashree Shukla Dassgupta
and Mr.Rachit Mathur, Advs.
versus
UOI AND ORS ..... Respondents
Through: Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Adv.
+ W.P.(C) 579/2011 & CM No. 1230/2011
SUTISH KUMARI SHARMA ..... Petitioner
Through: Ms.Jayashree Shukla Dassgupta
and Mr.Rachit Mathur, Advs.
versus
UOI AND ORS ..... Respondents
Through: Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Adv.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 19.04.2022 At joint request, re-notify on 27.07.2022.
SWARANA KANTA SHARMA, J. APRIL 19, 2022/kr Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:21.04.2022 06:57:58