Delhi High Court - Orders
Lg Polymers India Private Limited vs S.J. Polymers & Anr on 7 August, 2024
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 646/2021, I.A. 16521/2021&I.A. 16522/2021
LG POLYMERS INDIA PRIVATE LIMITED .....Plaintiff
Through: Mr. Neil Hildreth and Mr. Kshitiz
Arya, Advs.
versus
S.J. POLYMERS & ANR. .....Defendants
Through: Mr. Varun Maheshwari, Mr. Manan
Soni, Ads.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 07.08.2024 I.A. 35677/2024 (under Order XIII-A CPC by the plaintiff)
1. Issue notice.
2. The learned counsel appearing on behalf of the defendants / non-applicants accepts notice.
3. Let reply to the application be filed within a period of four weeks.
4. Rejoinder thereto, if any, be filed within a period of two weeks thereafter.
5. Re-notify on 25.10.2024.
VIKAS MAHAJAN, J AUGUST 7, 2024/N.S. ASWAL This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 02:03:32