Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

Lg Polymers India Private Limited vs S.J. Polymers & Anr on 7 August, 2024

                                          $~6
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CS(COMM) 646/2021, I.A. 16521/2021&I.A. 16522/2021

                                                      LG POLYMERS INDIA PRIVATE LIMITED                                                 .....Plaintiff
                                                                                         Through:                Mr. Neil Hildreth and Mr. Kshitiz
                                                                                                                 Arya, Advs.
                                                                     versus
                                                      S.J. POLYMERS & ANR.                                                           .....Defendants
                                                                     Through:                                    Mr. Varun Maheshwari, Mr. Manan
                                                                                                                 Soni, Ads.

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                                                         ORDER

% 07.08.2024 I.A. 35677/2024 (under Order XIII-A CPC by the plaintiff)

1. Issue notice.

2. The learned counsel appearing on behalf of the defendants / non-applicants accepts notice.

3. Let reply to the application be filed within a period of four weeks.

4. Rejoinder thereto, if any, be filed within a period of two weeks thereafter.

5. Re-notify on 25.10.2024.

VIKAS MAHAJAN, J AUGUST 7, 2024/N.S. ASWAL This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/08/2024 at 02:03:32