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[Cites 0, Cited by 3] [Section 40] [Entire Act]

Bombay Presidency - Subsection

Section 40(2) in The Bombay University Act, 1974

(2)No Ordinance concerning the matters referred to in clauses (i) to (vi) and (ix) of the last preceding section, or any other matter connected with the maintenance of the standards of teaching and examinations within the University, shall be made by the Executive Council unless a draft thereof has been proposed by the Academic Council.