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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(2) in Vijaybhoomi University, Raigad Act, 2018

(2)The Board of Examination shall consist of following members, namely :-
(a)the Vice-Chancellor - Chairperson ;
(b)Professor of each subject - Member ;
(c)one evaluation expert, co-opted by the Board of Examination - Member ;
(d)the Controller of Examination - Member-Secretary.