Delhi High Court - Orders
Angelique International Ltd vs Nbcc (India) Limited on 11 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~9 & 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1672/2020
ANGELIQUE INTERNATIONAL LTD ..... Petitioner
Through: Mr. Ishan Sanghi, Ms. Sagrika
Wadwa, Ms. Poorvanshi Kalra,
Advocates
versus
NBCC (INDIA) LIMITED ..... Respondent
Through: Ms. Tajinder Virdi, Adv for NBCC.
+ W.P.(C) 1674/2020
ANGELIQUE INTERNATIONAL LTD. ..... Petitioner
Through: Mr. Ishan Sanghi, Ms. Sagrika
Wadwa, Ms. Poorvanshi Kalra,
Advocates
versus
NBCC (INDIA) LIMITED AND ANR ...... Respondents
Through: Ms. Tajinder Virdi, Adv for NBCC.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 11.09.2023
1. These matters were listed on 08.09.2023. However, 08.09.2023 being declared as a holiday due to G-20 Summit, the matters are being taken up today.
2. The instant writ petitions have been filed challenging the forfeiture of This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:59:55 Earnest Money Deposits by Respondent No.1/ NBCC (India) Limited.
3. The matter is not of such an urgency for it should be heard today itself. However, considering the fact that the present matters relate to forfeiture of Bank Guarantee, list on 22.01.2024.
SUBRAMONIUM PRASAD, J SEPTEMBER 11, 2023 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:59:55