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Delhi High Court - Orders

Angelique International Ltd vs Nbcc (India) Limited on 11 September, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~9 & 10
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 1672/2020
                                                ANGELIQUE INTERNATIONAL LTD                                                         ..... Petitioner
                                                                                      Through:                 Mr. Ishan Sanghi, Ms. Sagrika
                                                                                                               Wadwa, Ms. Poorvanshi Kalra,
                                                                                                               Advocates

                                                                                      versus

                                                NBCC (INDIA) LIMITED                                                             ..... Respondent
                                                                                      Through:                 Ms. Tajinder Virdi, Adv for NBCC.

                                    +           W.P.(C) 1674/2020
                                                ANGELIQUE INTERNATIONAL LTD.                                                        ..... Petitioner
                                                                                      Through:                 Mr. Ishan Sanghi, Ms. Sagrika
                                                                                                               Wadwa, Ms. Poorvanshi Kalra,
                                                                                                               Advocates

                                                                                      versus

                                                NBCC (INDIA) LIMITED AND ANR                                                     ...... Respondents
                                                                                      Through:                 Ms. Tajinder Virdi, Adv for NBCC.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 11.09.2023

1. These matters were listed on 08.09.2023. However, 08.09.2023 being declared as a holiday due to G-20 Summit, the matters are being taken up today.

2. The instant writ petitions have been filed challenging the forfeiture of This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:59:55 Earnest Money Deposits by Respondent No.1/ NBCC (India) Limited.

3. The matter is not of such an urgency for it should be heard today itself. However, considering the fact that the present matters relate to forfeiture of Bank Guarantee, list on 22.01.2024.

SUBRAMONIUM PRASAD, J SEPTEMBER 11, 2023 hsk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:59:55