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State of Jharkhand - Section

Section 114 in The Jharkhand Agricultural Produce Markets Rules, 2000

114. [ Inspection of scales, weights and measures. [Substituted by G.S.R. 12A dated 26.9.1993.]

- The Chairman, the Vice-Chairman, Secretary, member of the Market Committee and staff authorised by the Market Committee in this behalf, shall be entitled at all reasonable hours to examine and compare any Weights and Measures and weighing and measuring instruments used, kept or possessed in any place by the licensed trader, weighman or Measurer within the Market Area.] [Substituted by G.S.R. 12A dated 26.9.1993.]