Delhi High Court - Orders
Jagdish Chand Singla (Dig) Bsf vs Sh Ajay Kumar Bhalla & Anr on 29 September, 2020
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 569/2020
JAGDISH CHAND SINGLA (DIG) BSF ..... Petitioner
Through Dr. S.S. Hooda, Advocate.
versus
SH AJAY KUMAR BHALLA & ANR. ..... Respondents
Through Mr. Arun Bhardwaj, CGSC for UOI
with Mr. Abhishek Sharma and
Mr. Nikhil Bhardwaj, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 29.09.2020
1. The hearing was conducted through video conferencing.
2. Learned counsel appearing for the petitioner submits that petitioner has been duly promoted and judgment dated 16.07.2020 has been complied with. He, accordingly, seeks leave to withdraw the petition.
3. Petition is, accordingly, dismissed as withdrawn.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J SEPTEMBER 29, 2020/ st Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:29.09.2020 17:35:46 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.