Madhya Pradesh High Court
Ankit Gehlot vs Smt. Anjali on 16 November, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 52034 of 2022
(ANKIT GEHLOT AND OTHERS Vs SMT. ANJALI)
Dated : 16-11-2022
Shri Raghvendra Singh Raghuvanshi, learned counsel for the Petitioner.
None for the respondent.
On payment of process fee within seven working days, notice be issued to the respondent, returnable within four weeks.
List the matter alongwith the service report.
(RAJENDRA KUMAR (VERMA)) JUDGE vatan Signature Not Verified Signed by: AMIT KUMAR Signing time: 17-11-2022 16:48:07