Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Madhya Pradesh High Court

Ankit Gehlot vs Smt. Anjali on 16 November, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

                                                                 1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                       MCRC No. 52034 of 2022
                                                   (ANKIT GEHLOT AND OTHERS Vs SMT. ANJALI)

                           Dated : 16-11-2022
                                    Shri Raghvendra Singh Raghuvanshi, learned counsel for the Petitioner.

                                    None for the respondent.

On payment of process fee within seven working days, notice be issued to the respondent, returnable within four weeks.

List the matter alongwith the service report.

(RAJENDRA KUMAR (VERMA)) JUDGE vatan Signature Not Verified Signed by: AMIT KUMAR Signing time: 17-11-2022 16:48:07