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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(6) in The Punjab Panchayati Raj Act, 1994

(6)For any meeting of the Gram Sabha, one-fifth of the total number of its members shall form a quorum :Provided that in the case of an adjourned meeting the quorum shall be one-tenth and the provisions of this sub-section shall not apply to any other meeting of the Gram Sabha held due to adjournment for want of knowledge.