Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 2 in THE CONSTITUTION (TWENTIETH AMENDMENT) ACT, 1966 2. The Bill seeks to give effect to the above proposals. An Act further to amend the Constitution of India.BE it enacted by Parliament in the Seventeenth Year of the Republic of India as follows:-
