Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(b) in Himachal Pradesh Judicial Officers (Pay, Allowances and Conditions of Service) Act, 2003 (b)"notification" means a notification published in the Rajpatra, Himachal Pradesh;
