Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 9A in The U.P. Minor Minerals (Concession) Rules, 1963 9A. [ ***] [Omitted by Notification No. 997/LXXXVI/-2017-57(Shamanya)2017, dated 18.6.2017 (w.e.f. 26.8.1963)]
