Patna High Court - Orders
Prafful Kumar Mandal & Ors vs The State Of Bihar & Ors on 25 January, 2017
Author: Ravi Ranjan
Bench: Ravi Ranjan
Patna High Court CWJC No.1109 of 2017 (2) dt.25-01-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No. 1109 of 2017
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Prafful Kumar Mandal & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioners : Mr. Rajesh Mohan, Adv.
For the Respondents: Mr. Madhaw Pd. Yadav- GP 23
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CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
02. 25.01.2017As prayed, two weeks' time is granted to remove the defects as pointed out by the Office, failing which this application shall stand rejected without further reference to a Bench.
(Dr. Ravi Ranjan, J.) Vikash/-
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