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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Himachal Pradesh - Subsection

Section 58(5) in Himachal Pradesh Societies Registration Act, 2006

(5)Save as otherwise provided in this Act, any legal proceeding pending in any court or before the Registrar or any other authority at the commencement of this Act shall be continued to be in that court or before the Registrar or that authority as if this Act had not been passed.