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State of Odisha - Section

Section 13 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

13. Commencement of sitting.

- The sitting of the House on any day shall commence at 10-30 hours and conclude at 19 hours with a lunch break for two hours, which shall be from 13 hours to 15 hours. The Speaker however, under any special circumstances, allow the House to continue till 21 hours.