Madhya Pradesh High Court
Jagmohan Singh vs The State Of Madhya Pradesh on 13 March, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 CRA-2171-2023 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2171 of 2023 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH ) Dated : 13-03-2025 List this case along with Cr.A. No.3140/2023.
(ANAND PATHAK) (MILIND RAMESH PHADKE)
JUDGE JUDGE
ojha
Signature Not Verified
Signed by: YOGENDRA
OJHA
Signing time: 13-03-2025
04:26:55 PM